Jaswant Singh vs State Of Raj And Anr
2023 Latest Caselaw 2434 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 3182/2017

                                   Jaswant Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Raj And Anr
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Jaswant Singh, petitioner present in person For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023 List the matter on 9.3.2023. Till then the interim

order, if any, to continue.

(GANESH RAM MEENA),J

Sharma Nk/41

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