Manzoor Ali Son Of Hazi Jamal vs Liyakat S/O Mohammad Kasam
2023 Latest Caselaw 2426 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 21406/2019

                                   Manzoor Ali Son Of Hazi Jamal
                                                                                                     ----Petitioner
                                                                      Versus
                                   Liyakat S/o Mohammad Kasam
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023

No one has put in appearance on behalf of the parties.

In the interest of Justice, last opportunity of two week's time

is granted to the counsel for the petitioner to remove the defect/s.

(GANESH RAM MEENA),J

ARTI SHARMA /12

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