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Kirti Meena W/O Laxmi Narayan ... vs Union Of India
2023 Latest Caselaw 2425 Raj/2

Citation : 2023 Latest Caselaw 2425 Raj/2
Judgement Date : 27 February, 2023

Rajasthan High Court
Kirti Meena W/O Laxmi Narayan ... vs Union Of India on 27 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 1120/2020

                                   Kirti Meena W/o Laxmi Narayan Meena
                                                                                                       ----Petitioner
                                                                        Versus
                                   Union Of India
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Anil Mehta-AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023

List the matter on 13.03.2023.

(GANESH RAM MEENA),J

Sharma Nk/71

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