Bharat Singh Shekhawat vs State Of Raj And Ors
2023 Latest Caselaw 2422 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 6541/2018

                                   Bharat Singh Shekhawat
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Raj And Ors
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Major R.P. Sing, Sr. Adv. cum AAG with Mr. Jaivardhan Singh Shekhawat

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023

No one has put in appearance on behalf of the petitioner.

The matter has come up on an application (IA No.1/2023)

for taking additional documents on record.

For the reasons mentioned in the application (IA No.1/2023),

the same is allowed.

The documents are taken on record subject to any legal

objection taken by the petitioner.

List this matter on 14.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /23

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