M/S Choudhary Electronics ... vs Deputy Director Rajasthan Micro ...
2023 Latest Caselaw 2354 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 2393/2019

                                   M/s Choudhary Electronics Corporation
                                                                                                       ----Petitioner
                                                                        Versus
                                   Deputy Director Rajasthan Micro And Small Enterprises
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/02/2023

Last opportunity of two weeks is granted for

removing the defects, failing which the writ petition shall

stand dismissed automatically without reference to the Court.

(GANESH RAM MEENA),J

Sharma Nk/12

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