State Of Rajasthan vs Gheesa S/O Goma
2023 Latest Caselaw 2349 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 4527/2019

                                   State Of Rajasthan
                                                                                                       ----Petitioner
                                                                        Versus
                                   Gheesa S/o Goma
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Akshay Sharma AGC For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/02/2023 Mr. Akshay Sharma, AGC prays for a week's time

for removing the defects.

In view of the opportunities granted earlier for

removing the defects, a week's time is allowed as a last

opportunity to remove the defects failing which the writ

petition shall stand dismissed automatically without reference

to the Court.

(GANESH RAM MEENA),J

Sharma NK/13

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