Gopal Son Of Mahadevram vs Satyanarayan Son Of Murlidhar
2023 Latest Caselaw 2346 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 13096/2021

                                   Gopal Son Of Mahadevram
                                                                                                        ----Petitioner
                                                                         Versus
                                   Satyanarayan Son Of Murlidhar
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/02/2023 Registry has reported that PF and notices were filed

but the paper book sets have not been filed.

Petitioner is directed to file paper book sets within a

period of two weeks.

On submission of paper book sets, the office is

directed to issue notice to the respondents.

(GANESH RAM MEENA),J

Sharma NK/29

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