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Padam Prakash Khandaka S/O Shri ... vs Alanoor Son Of Shri Haji Alauddin
2023 Latest Caselaw 2342 Raj/2

Citation : 2023 Latest Caselaw 2342 Raj/2
Judgement Date : 24 February, 2023

Rajasthan High Court
Padam Prakash Khandaka S/O Shri ... vs Alanoor Son Of Shri Haji Alauddin on 24 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Review Petition (Writ) No. 254/2019

                                   Padam Prakash          Khandaka          S/o     Shri     Late     Shri   Sardarmal
                                   Khandaka
                                                                                                         ----Petitioner
                                                                         Versus
                                   Alanoor Son Of Shri Haji Alauddin
                                                                                                       ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/02/2023

Let fresh notice be issued to review petitioner No.2.

List the matter after four weeks.

(GANESH RAM MEENA),J

Sharma Nk/20

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