Citation : 2023 Latest Caselaw 2338 Raj/2
Judgement Date : 24 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Appeal No. 1551/2022
Harlal Son Of Omprakash
----Appellant
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Appeal (Sb) No. 235/2022 Bholu Ram S/o Shri Jagnath
----Appellant Versus State Of Rajasthan
----Respondent S.B. Criminal Appeal (Sb) No. 304/2022 Balram S/o Shri Gopiram
----Appellant Versus State Of Rajasthan
----Respondent
For Appellant(s) : For Respondent(s) :
HON'BLE MR. JUSTICE FARJAND ALI
Judgment / Order
24/02/2023
(FARJAND ALI),J
PREETI VALECHA /663
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