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Janakshri @ Rekha Wife Of Shri ... vs State Of Rajasthan
2023 Latest Caselaw 2302 Raj/2

Citation : 2023 Latest Caselaw 2302 Raj/2
Judgement Date : 23 February, 2023

Rajasthan High Court
Janakshri @ Rekha Wife Of Shri ... vs State Of Rajasthan on 23 February, 2023
Bench: Uma Shanker Vyas
                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        14873/2022

                                   Janakshri @ Rekha Wife of Shri Dauji Daughter Of
                                   Late Shri Ramjeet
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : None Present For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

23/02/2023

No one is present on behalf of the petitioner.

In the interest of justice, the matter is

adjourned.

List after one week.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /62

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