Prahlad S/O Shri Rajaram vs State Of Rajasthan ...
2023 Latest Caselaw 2241 Raj/2

                                   [2023/RJJP/003099]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        11446/2022
                                   Prahlad S/o Shri Rajaram & Anr.
                                                                                           ----Petitioners
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Vijay Singh Yadav, Adv. For : Mr. M.K. Sheoran, P.P., Respondent(s) Mr. M.L. Goyal, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

17/02/2023

List after two weeks, as prayed.

(UMA SHANKER VYAS),J

DANISH USMANI /44

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