Govind Ram vs Jaipur Nagar Nigam Thr Mayor
2023 Latest Caselaw 2240 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Second Appeal No. 374/2017

                                    Govind Ram
                                                                                                     ----Appellant
                                                                      Versus
                                    Jaipur Nagar Nigam through Mayor
                                                                                                   ----Respondent

                                   For Appellant(s)          :    Mr. O. P. Mishra
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

17/02/2023

For the reasons stated in the application (1/2021) filed for

condonation of delay in the light of judgment of the Hon'ble

Supreme Court of India dated 23.09.2021 IN RE: Cognizance for

Extension of Limitation (Miscellaneous Application No.665/2021) in

SMW (C) No.3/2020 and for taking on record legal representative

of the deceased-appellant, Govind Ram, the same is allowed. Shri

Deepak Heeranandani is taken on record as legal representative of

the deceased-appellant. Amended cause title appended with the

application is also taken on record.

(MAHENDAR KUMAR GOYAL),J

Manish/49

Powered by TCPDF (www.tcpdf.org)