Harphool S/O Shri Balu Ram Jat vs State Of Rajasthan
2023 Latest Caselaw 2233 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 11792/2021

                                   Harphool S/o Shri Balu Ram Jat
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Amit Jindal For Respondent(s) : Mr. Sarthak Saxena for Mr. Rajneesh Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/02/2023

Counsel appearing for the respondents submits that the

arguing counsel Mr. Rajneesh Gupta, is not available today and

prays for adjournment.

List the matter on 15.03.2023.

(GANESH RAM MEENA),J

Sharma Nk/57

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