Narayani Devi vs Surendra Kumar S/O Balram ...
2023 Latest Caselaw 2230 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 15792/2019

                                   Narayani Devi
                                                                                                       ----Petitioner
                                                                        Versus
                                   Surendra Kumar S/o Balram
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/02/2023

None present for the petitioner.

List the matter after four weeks.

(GANESH RAM MEENA),J

Sharma NK/2

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