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Ramchandra Rao S/O Late Shri Arjun ... vs Shri Shri Rohit Kumar, Secretary ...
2023 Latest Caselaw 2227 Raj/2

Citation : 2023 Latest Caselaw 2227 Raj/2
Judgement Date : 17 February, 2023

Rajasthan High Court
Ramchandra Rao S/O Late Shri Arjun ... vs Shri Shri Rohit Kumar, Secretary ... on 17 February, 2023
Bench: Mahendar Kumar Goyal
                                   [2023/RJJP/003153]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 2374/2018

                                                                                 In

                                                         S.B. Civil Writ Petition No.6942/2017

                                   Ramchandra Rao S/o Late Shri Arjun Ram, Aged About 58 Years,
                                   R/o Village Binchawa, Vis Chhoti Khatu, District Nagaur, At
                                   Present Working On The Post Of Sub-Inspector, Reserve Police
                                   Line, Ajmer
                                                                                                                 ----Petitioner
                                                                              Versus
                                   1.          Shri Shri Rohit Kumar, Secretary, Home Department,
                                               Government Of Rajasthan, Secretariat, Jaipur.
                                   2.          Shri Om Prakash Galhotra, Director General Of Police,
                                               Polilce H.q. Lalkothi, Jaipur
                                   3.          Shri Biju George Joseph, Inspector General Of Police,
                                               Ajmer Range, Ajmer
                                   4.          Shri Rajesh Singh, Superintendent Of Polic, District Ajmer
                                   5.          State      Of      Rajasthan,           Through             Secretary,   Home
                                               Department,          Government           Of     Rajasthan,         Secretariat
                                               Jaipur.
                                                                                        ----Respondents/Contemnors

For Petitioner(s) : None Present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment 17/02/2023 None for the petitioner even in second round. None appeared on his behalf on last date also, i.e., on 16.02.2023.

In view thereof, this contempt petition is dismissed for non- prosecution.

(MAHENDAR KUMAR GOYAL),J

Sudha/153

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