Teetar @ Teetariya Son Of Hanuman ... vs State Of Rajasthan
2023 Latest Caselaw 2179 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        1017/2023

                                   Teetar @ Teetariya Son of Hanuman Luhar
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                        ----Respondent

For Petitioner(s) : Mr. Dushyant Singh Naruka, Adv.

For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

14/02/2023

Learned Public Prosecutor is directed to inform

the complainant/victim through S.H.O., Police Station

concerned with regard to filing of this bail

application.

List after two weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /44

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