Sunil Udaieya S/O Shri Ram Dayal ... vs State Of Rajasthan
2023 Latest Caselaw 2174 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                              S.B. Criminal Miscellaneous (Petition) No. 442/2023

                                    Sunil Udaieya S/o Shri Ram Dayal Udaieya
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Ajaj Nabee for Mr. Ajay Kumar Jain For Respondent(s) : Mr. Prashant Sharma, PP

HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 14/02/2023

Prayer is for adjournment.

List the matter on 03.03.2023.

Learned counsel for the petitioner is directed to produce the

judgment of the Hon'ble Supreme Court in the case of Sakiri

Vasu Vs. State of U.P. & Ors. reported in AIR 2008 SC 907.

(BIRENDRA KUMAR),J

Sunita/8

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