Citation : 2023 Latest Caselaw 2172 Raj/2
Judgement Date : 14 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
2090/2023
Jogendra @ Yogi Son of Bharatsingh
----Petitioner
Versus
State of Rajasthan
----Respondent
For Petitioner(s) : Mr. Neeraj Sharma, Adv. For : Mr. Sanjeev Mahala, P.P. Respondent(s)
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Judgment / Order
14/02/2023
Learned Public Prosecutor is directed to procure
the case diary.
List after two weeks.
(UMA SHANKER VYAS),J
DANISH USMANI /81
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