Gendi Lal S/O Narayan vs State Of Rajasthan
2023 Latest Caselaw 2154 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        1751/2023

                                   Gendi Lal S/o Narayan
                                                                                            ----Petitioner
                                                                   Versus
                                   State of Rajasthan
                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 1174/2023 Siyaram S/o Gendi Lal

----Petitioner Versus State of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ravi Shanker Sharma, Adv.

For : Mr. Sanjeev Mahala, P.P., Respondent(s) Mr. Pavan Sharma, Adv. (in S.B. CRLMB No.1751/2023), Mr. Mohit Sharma, Adv. (in S.B. CRLMB No.1174/2023)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

14/02/2023

List these cases after three weeks, as prayed.

Till then, interim order in S.B. Criminal

Miscellaneous Bail Application No.1174/2023 shall

continue.

(UMA SHANKER VYAS),J

DANISH USMANI /66 & 67

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