Savitri vs State Education Departmentors
2023 Latest Caselaw 2145 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 10024/2016

                                   Savitri
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Education Departmentors
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Tanmay Dhand For Respondent(s) : Mr. S.S. Raghav learned AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/02/2023 Counsel for the petitioner is directed to supply copy

of the application to Mr. S.S. Raghav, learned AAG forthwith.

List on 28.02.2023.

(GANESH RAM MEENA),J

Sharma NK/8

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