Jaipur Development Authority vs Rameshwar Sharma S/O Late Shri ...
2023 Latest Caselaw 2128 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 4690/2021

                                   Jaipur Development Authority
                                                                                                       ----Petitioner
                                                                        Versus
                                   Rameshwar Sharma S/o Late Shri Jagannath Sharma
                                                                                                     ----Respondent

Connected With S.B. Civil Writ Petition No. 5126/2020 New Pinkcity Grah Nirman Sahkari Samiti Ltd.

----Petitioner Versus Jaipur Development Authroity

----Respondent

For Petitioner(s) : Mr. Sandeep Pathak For Respondent(s) : Mr. Abhinav Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/02/2023

List the matter on 27.02.2023 for admission.

(GANESH RAM MEENA),J

Sharma NK/39-40

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