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Rajasthan Finance Corporation vs Narendra Goswami S/O Late Shri ...
2023 Latest Caselaw 2123 Raj/2

Citation : 2023 Latest Caselaw 2123 Raj/2
Judgement Date : 13 February, 2023

Rajasthan High Court
Rajasthan Finance Corporation vs Narendra Goswami S/O Late Shri ... on 13 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 20782/2019

                                   Rajasthan Finance Corporation
                                                                                                       ----Petitioner
                                                                        Versus
                                   Narendra Goswami S/o Late Shri D.k. Goswami
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Alok Chatturvedi

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/02/2023

No-one has put in appearance on behalf of the

petitioner to press the third stay application.

The third stay application is dismissed.

(GANESH RAM MEENA),J

Sharma NK/5

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