Citation : 2023 Latest Caselaw 2079 Raj/2
Judgement Date : 10 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 2317/2023
Ramkumwar S/o Mitilal
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vikash Kumar Jakhar For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
10/02/2023
List the matter after one week as prayed.
(GANESH RAM MEENA),J
Sharma NK/65
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