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Hemlata Sharma Wife Of Shri Chetan ... vs The State Of Rajasthan
2023 Latest Caselaw 2069 Raj/2

Citation : 2023 Latest Caselaw 2069 Raj/2
Judgement Date : 10 February, 2023

Rajasthan High Court
Hemlata Sharma Wife Of Shri Chetan ... vs The State Of Rajasthan on 10 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 19409/2022

                                   Hemlata Sharma Wife Of Shri Chetan Upadhyay
                                                                                                        ----Petitioner
                                                                         Versus
                                   The State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Kuldeep Aswal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

List the matter on 20.02.2023 as prayed.

(GANESH RAM MEENA),J

Sharma NK/48

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