Kamal Alias Bablu Son Of Late Shri ... vs Bhanwar Lal Son Of Shri Sitaram
2023 Latest Caselaw 2066 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 434/2023

                                   Kamal Alias Bablu Son Of Late Shri Gopal
                                                                                                        ----Petitioner
                                                                         Versus
                                   Bhanwar Lal Son Of Shri Sitaram
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ashok Mishra For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Issue notice to the respondents. Rule is made return-

able within three weeks.

List the matter on 8.3.2023.

(GANESH RAM MEENA),J

Sharma NK/51

Powered by TCPDF (www.tcpdf.org)