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Om Shiv Grah Nirman Sahakari ... vs Mafi Mandir Shri Sitaram Ji
2023 Latest Caselaw 2063 Raj/2

Citation : 2023 Latest Caselaw 2063 Raj/2
Judgement Date : 10 February, 2023

Rajasthan High Court
Om Shiv Grah Nirman Sahakari ... vs Mafi Mandir Shri Sitaram Ji on 10 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 1811/2023

                                   Om Shiv Grah Nirman Sahakari Samiti Ltd.
                                                                                                        ----Petitioner
                                                                         Versus
                                   Mafi Mandir Shri Sitaram Ji
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Dinesh Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Counsel for the petitioner prays for withdrawal of the

writ petition with liberty to avail the remedy as available in law.

The writ petition is dismissed as withdrawn.

Since the main petition has been dismissed, the stay

application also stands dismissed.

(GANESH RAM MEENA),J

Sharma NK/55

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