Suresh Kumar S/O Shri Dariya Singh vs State Of Rajasthan
2023 Latest Caselaw 2058 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 1963/2023

                                   Suresh Kumar S/o Shri Dariya Singh
                                                                                                             ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Tanveer Ahmad For Respondent(s) : Mr. Amrit Suroliya for respondents

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Mr. Amrit Suroliya, submits that he is appearing

on behalf of respondents No.2 and 3 as he has filed Caveat on

their behalf.

Counsel for the petitioner is directed to supply copy of

the writ petition to Mr. Amrit Suroliya, counsel appearing for

respondents No.2 and 3 forthwith.

List the matter after two weeks.

(GANESH RAM MEENA),J

Sharma NK/56

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