Ashok Kumar Lodha And Anr vs State Of Rajasthan And Ors
2023 Latest Caselaw 1967 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc. Petition No.122/2018

Ashok Kumar Lodha and Anr.

----Petitioners Versus State of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE ASHOK KUMAR JAIN

Order

28/02/2023

Today, the matter is listed in the category of "to be

mentioned". On last occasion i.e. 06.02.2023, arguments were

heard and judgment was reserved, however, due to paucity of

time, the judgment could not be pronounced.

Thus, the matter is released from reserved category and the

same be placed before the regular Bench.

(ASHOK KUMAR JAIN),J Ashutosh-1

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