Shahabuddin S/O Mohammddin vs State Of Rajasthan
2023 Latest Caselaw 1965 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7601/2018

                                   Shahabuddin S/o Mohammddin
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rajesh Sain for Mr. Bharat Yadav For Respondent(s) : Mr. K.L. Meena for Mr. Ajay Kumar Agarwal Mr. Atul Kumar Jain

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

Counsel for the petitioner submits that the petitioner has

died and he wants to move an appropriate application for taking

the legal heirs of the petitioner on record.

Counsel for the petitioner is granted two weeks' time to do

the needful.

List this matter after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /8

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