M/S National Stone Crusher vs State Of Rajasthan
2023 Latest Caselaw 1960 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 22/2019

                                   M/s National Stone Crusher
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ashwani Kumar Chobisa For Respondent(s) : Major R.P. Singh, Sr. Adv. cum AAG with Mr.Chandra Vikram Singh Mr. Amit Kuri Mr. Yadhodhar Pandey & Mr. Prawal Mishra for Mr. Anil Mehta, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

Application (IA No.1/2019) filed under Article 226(3) of

Constitution of India for vacation of stay order dated 08.01.2019

shall be considered at the time of admission.

List this case for admission on 28.02.2023.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /12

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