M/S Shyam Kripa Agricold Private ... vs The Managing Director
2023 Latest Caselaw 1946 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 16309/2019

                                   M/s Shyam Kripa Agricold Private Limited
                                                                                                        ----Petitioner
                                                                         Versus
                                   The Managing Director
                                                                                                      ----Respondent

For Petitioner(s) : Ms. Ishita Rawat for Mr. Gunjan Pathak For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

None present for the respondents.

List the matter on 17.02.2023.

(GANESH RAM MEENA),J

Sharma NK/66

Powered by TCPDF (www.tcpdf.org)