Shashank Tripathi S/O Praveen ... vs University Of Rajasthan
2023 Latest Caselaw 1940 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 7229/2021

                                   Shashank Tripathi S/o Praveen Kumar Tripathi
                                                                                                        ----Petitioner
                                                                         Versus
                                   University Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Yash Sharma For Respondent(s) : Mr. Rachit Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

Counsel appearing for the respondents seeks two

weeks time to file reply.

List the matter after two weeks.

(GANESH RAM MEENA),J

Sharma Nk/78

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