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Om Industrial Training Centre vs State Of Rajasthan
2023 Latest Caselaw 1939 Raj/2

Citation : 2023 Latest Caselaw 1939 Raj/2
Judgement Date : 9 February, 2023

Rajasthan High Court
Om Industrial Training Centre vs State Of Rajasthan on 9 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6715/2021

                                   Om Industrial Training Centre
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Lucky Sharma for Mr. Anshul Sharma For Respondent(s) : Mr. N.G. Narain Mr. Hari Kishan Saini, Dy.G.C.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

Mr. Lucky Sharma, submits that the arguing counsel Mr.

Anshul Sharma, is not available today because of some personal

reasons.

List the matter after two weeks.

(GANESH RAM MEENA),J

Sharma NK77

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