Union Of India vs Yorks Fashion Pvt. Ltd
2023 Latest Caselaw 1935 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Special Appeal Writ No. 1119/2018

                                   Union Of India
                                                                                                     ----Appellant
                                                                      Versus
                                   Yorks Fashion Pvt. Ltd.
                                                                                                   ----Respondent

For Appellant(s) : Mr. Anand Sharma For Respondent(s) : Mr. R.P. Garg with Mr. Vikram Singh

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR HON'BLE MR. JUSTICE ASHUTOSH KUMAR

Order

09/02/2023

Learned counsel for both the parties submit that some time

may be granted to cite relevant case law on the issue involved in

this present special appeal.

Learned counsel for both the parties are free to do so. They

shall exchange the relevant case law on which they intend to place

reliance and also supply copy of the said judgments to the Court

Master, at least three days in advance before the next date of

hearing.

List on 16.02.2023.

(ASHUTOSH KUMAR),J (ASHOK KUMAR GAUR),J

AARZOO ARORA /20

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