Messers Solution And Solution vs The Building And Other ...
2023 Latest Caselaw 1910 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 15518/2019

                                   Messers Solution And Solution
                                                                                                      ----Petitioner
                                                                       Versus
                                   The Building And Other Construction Workers Welfare Board
                                                                                                    ----Respondent

Connected With S.B. Civil Writ Petition No. 14844/2019 Messers Solution And Solution

----Petitioner Versus The Building And Other Construction Workers Welfare Board (Bocwwb)

----Respondent

For Petitioner(s) : Mr. Amrit Kumar Surollia For Respondent(s) : Mr. M.Akbar Khan, Dy.G.C.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

Counsel for the petitioner wants to withdraw the application

(IA No.1/2023).

Prayer is allowed.

Application (IA No.1/2023) is dismissed as withdrawn.

Counsel for the petitioner also prays for two weeks' time to

file affidavit.

List these matters after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /18-19

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