Virendra Singh Chouhan S/O Sh. ... vs Head Of Regional
2023 Latest Caselaw 1881 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 3907/2020

                                   Virendra Singh Chouhan S/o Sh. Ajay Singh Ji Chouhan
                                                                                                        ----Petitioner
                                                                         Versus
                                   Head Of Regional
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Nikhil Saini For Respondent(s) : Mr. J.P. Gupta, Mr. Arshabh Sharma Mr. Sandeep Pathak with Ms. Jaya Prakash

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

Counsel for the petitioner seeks one more opportunity

of a week to submit the documents on record, as referred in the

order dated 31.1.2023.

List the matter on 20.02.2023.

(GANESH RAM MEENA),J

Sharma NK/77

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