Citation : 2023 Latest Caselaw 1876 Raj/2
Judgement Date : 8 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
1496/2023
Sohil S/o Shri Sahiram & Ors.
----Petitioners
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Sudhir Jain, Adv. For : Mr. C.G. Chopra, P.P., Respondent(s) Mr. Sumit Kumar Jain, Adv.
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Judgment / Order
08/02/2023
Learned Public Prosecutor is directed to procure
the case diary.
List after one week.
(UMA SHANKER VYAS),J
DANISH USMANI /123
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