Mosina W/O Shahzad vs Mubssar S/O Shabbir
2023 Latest Caselaw 1871 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13472/2021

                                   Mosina W/o Shahzad
                                                                                                     ----Petitioner
                                                                      Versus
                                   Mubssar S/o Shabbir
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Shamsuddin Ansari For Respondent(s) : Mr. Sanjeev Kumar for Mr. Saransh Saini for Respondent No.1

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

Mr. Sanjeev Kumar for Mr. Saransh Saini has put in

appearance on behalf of the Respondent No.1.

Issue fresh notice to unserved Respondents No.2 to 5.

Counsel for the petitioner is directed to submit PF within

three days.

List this case after four weeks.

'Dasti' service is permitted.

(GANESH RAM MEENA),J

ARTI SHARMA /6

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