Prem Prakash S/O Shri Shivji Ram vs State Of Rajasthan
2023 Latest Caselaw 1842 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 5217/2019

                                   Prem Prakash S/o Shri Shivji Ram
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Ashwani Kumar Chobisa For Respondent(s) : Mr. Ayush Singhvi for Mr. Punit Singhvi

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

Counsel for the respondent submits that he has filed reply to

amended writ petition on 07.02.2023 itself.

Counsel for the petitioner seeks two weeks' time to file

rejoinder.

Prayer is allowed.

List this case on 03.03.2023.

Till next date, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /18

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