Manoj Kumar Sharma S/O Late Mr. ... vs State Of Rajasthan ...
2023 Latest Caselaw 1807 Raj/2

                                      [2023/RJJP/002137]

                                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                               BENCH AT JAIPUR

                                                       D.B. Civil Special Appeal (Writ) No. 602/2021

                                      Manoj Kumar Sharma S/o Late Mr. Babulal Sharma, Aged About 51
                                      Years, R/o A-175, Joshi Marg, Kalwar Road, Jhotwara, Jaipur.

                                                                                                                  ----Appellant

                                                                                 Versus

                                      1.          State of Rajasthan, Through Its Chief Secretary, Government
                                                  of Rajasthan, Government Secretariat, Jaipur.

                                      2.          Board     of    Revenue,          Rajasthan,        Ajmer,     Through    Its
                                                  Secretary/Officer-In-Charge.

                                      3.          Rajasthan      Public        Service      Commission,          Through    Its
                                                  Chairman/Secretary, Jaipur Road, Ghooghara Ghati, Ajmer.

                                      4.          Department       of       Personnel     (A-2/Rules),         Government    of
                                                  Rajasthan, Through Its Secretary, Government Secretariat,
                                                  Jaipur.

                                      5.          Rekha Yadav W/o Ashok Kumar Yadav, Presently Posted As
                                                  Tehsildar, Jaipur Development Authority, Jaipur.

                                      6.          Hemant Swaroop Mathur S/o Unknown, Aged About 46 Years,
                                                  Presently Posted As Deputy Director, Women And Child
                                                  Department, Ajmer.

                                                                                                               ----Respondents

For Appellant(s) : None

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANIL KUMAR UPMAN

Judgment / Order

08/02/2023

None has appeared on behalf of the appellant, even in the second

round.

Accordingly, this appeal is dismissed for want of prosecution.

(ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Mohita /6

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