Sanjay Kumar And Ors vs Smt Phoolo Devi And Anr ...
2023 Latest Caselaw 1778 Raj/2

                                   [2023/RJJP/001948]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 20838/2017

                                   1.       Sanjay Kumar S/o Shri Harish Chandra Ji Pareek
                                   2.       Ajay Kumar S/o Shri Harish Chandra Ji Pareek
                                   3.       Rajendra Kumar S/o Shri Harish Chandra Ji Pareek, All
                                            Resident Of House No. 176 Deenanath Ji Ki Gali, Chowkri
                                            Purani Basti, Jaipur.
                                                                                                      ----Petitioners
                                                                       Versus
                                   1.       Smt. Phoola Devi W/o Late Shri Radheyshyam Ji Pareek
                                   2.       Smt. Chandrakanta D/o Late Shri Radheyshyam Ji Pareek
                                   3.       Shri Harish Chandra S/o Shri Parmanand Ji, All Resident
                                            Of Deenanath Ji Ki Gali, House No. 176, Chowkri Purani
                                            Basti, Jaipur.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Akash Gupta for Mr. B.L. Agarwal For Respondent(s) : Mr. Maneesh Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

Counsel for the petitioner wants to withdraw the present writ

petition.

Accordingly, present Civil Writ Petition is dismissed as

withdrawn.

(GANESH RAM MEENA),J

ARTI SHARMA /37

Powered by TCPDF (www.tcpdf.org)