Mandir Shri Gyan Gopal Ji Trust vs District Collector
2023 Latest Caselaw 1773 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Writ Restoration Application No. 109/2022
                                                                           IN
                                                  S.B. Civil Writ Petition No.17002/2019

                                   Mandir Shri Gyan Gopal Ji Trust
                                                                                                       ----Petitioner
                                                                        Versus
                                   District Collector and ors.
                                                                                                     ----Respondent

For Petitioner(s) : Ms. Harshita Sharma for Dr. Mahesh Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

The present writ restoration application has been filed by the

applicant for restoration of Civil Writ Petition No.17002/2019,

which was dismissed in view of the per-emptory dated

04.03.2021.

In view of the grounds mentioned in the restoration

application, the same is allowed and the Civil Writ Petition

No.17002/2019, is restored to its original number and position.

(GANESH RAM MEENA),J

ARTI SHARMA /15

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