Rajesh Kumar S/O Shri Mohan Singh vs State Of Rajasthan
2023 Latest Caselaw 1772 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                         S.B. Writ Miscellaneous Application No. 134/2019

                                   Rajesh Kumar S/o Shri Mohan Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

No one has put in appearance on behalf of the petitioner.

Defects No.1 to 3 have not been cured since 2019.

One more opportunity of one week's time to cure the defects

pointed out by the Registry is granted.

(GANESH RAM MEENA),J

ARTI SHARMA /1

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