Kalu Ram Jat S/O Sh. Ghasiram Jat vs Union Of India
2023 Latest Caselaw 1672 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 12462/2019

                                   Kalu Ram Jat S/o Sh. Ghasiram Jat
                                                                                                      ----Petitioner
                                                                       Versus
                                   Union Of India
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Asgar Khan For Respondent(s) : Mr. J.P. Gupta and Mr. Nishant Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

List the matter for final disposal on 10.02.2023.

(GANESH RAM MEENA),J

Sharma NK/106

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