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Envirad Projects Pvt. Ltd vs Rajasthan Urban Infra ...
2023 Latest Caselaw 1663 Raj/2

Citation : 2023 Latest Caselaw 1663 Raj/2
Judgement Date : 6 February, 2023

Rajasthan High Court
Envirad Projects Pvt. Ltd vs Rajasthan Urban Infra ... on 6 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 12520/2020

                                   Envirad Projects Pvt. Ltd.
                                                                                                      ----Petitioner
                                                                       Versus
                                   Rajasthan Urban Infra Infrastructure Development Project
                                                                                                    ----Respondent

Connected With S.B. Civil Writ Petition No. 12519/2020 Envirad Projects Pvt. Ltd.

----Petitioner Versus Rajasthan Urban Infra Infrastructure Development Project

----Respondent

For Petitioner(s) : Mr. R.P. Garg For Respondent(s) : Mr. (Dr.)P.C. Jain and Ms. Kirti Jain

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Heard.

Admit.

Since the respondent is duly served through the

counsel, hence no fresh notice is required to be issued.

(GANESH RAM MEENA),J

Sharma NK/109-110

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