M/S Mrk Healthcare Private ... vs The State Of Rajasthan
2023 Latest Caselaw 1659 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 12387/2020

                                   M/s Mrk Healthcare Private Limited
                                                                                                      ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Jaideep Singh For Respondent(s) : Mr. Deepak Bishnoi for respondents

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

List the matter after two weeks as prayed.

(GANESH RAM MEENA),J

Sharma NK/108

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