Nilesh vs State Of Rajasthan
2023 Latest Caselaw 1636 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 5/2023

Nilesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bharat Singh Rathore For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG with Mr. Pallav Sharma, AAAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

09/02/2023

Learned AAG prays for and is granted time to file reply

to the application for suspension of sentence.

List after a week.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J

50-msrathore/-

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