Managing Director vs Ramanand W/O Late Binjaram
2023 Latest Caselaw 1635 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 3904/2021

                                   Managing Director
                                                                                                         ----Petitioner
                                                                          Versus
                                   Ramanand W/o Late Binjaram
                                                                                                       ----Respondent

Connected With S.B. Civil Writ Petition No. 3909/2021 Managing Director

----Petitioner Versus Smt Mali Devi W/o Ramanand

----Respondent S.B. Civil Writ Petition No. 3967/2021 Saras Dugdh Avshitan Kendra Jhunjhunu

----Petitioner Versus Sumitra Kumari D/o Ramanand

----Respondent

For Petitioner(s) : Mr. Vinodi Lal Mathur For Respondent(s) : Mr. Sandeep Sharma Dy.G.C Mr. Akshay Sharma Mr. Jitendra Sharma for Mr. Himanshu Sogani

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

At the request of learned counsel for the petitioner, list

the matter on 14.02.2023.

(GANESH RAM MEENA),J

Sharma NK/115-117

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