Deen Dayal Kala vs State Of Rajasthan
2023 Latest Caselaw 1604 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 237/2022

Ram Nivas

----Appellant Versus State Of Rajasthan

----Respondent Connected With

1. D.B. Spl. Appl. Writ No. 231/2022

2. D.B. Spl. Appl. Writ No. 368/2022

3. D.B. Spl. Appl. Writ No. 401/2022

4. D.B. Spl. Appl. Writ No. 419/2022

5. D.B. Spl. Appl. Writ No. 514/2022

6. D.B. Spl. Appl. Writ No. 525/2022

7. D.B. Spl. Appl. Writ No. 556/2022

8. D.B. Spl. Appl. Writ No. 562/2022

9. D.B. Spl. Appl. Writ No. 566/2022

10. D.B. Spl. Appl. Writ No. 620/2022

11. D.B. Spl. Appl. Writ No. 627/2022

12. D.B. Spl. Appl. Writ No. 685/2022

13. D.B. Spl. Appl. Writ No. 715/2022

14. D.B. Spl. Appl. Writ No. 764/2022

15. D.B. Spl. Appl. Writ No. 935/2022

For Appellant(s) : Mr. G.R. Punia, Sr. Advocate assisted by Mr. M.S. Godara For Respondent(s) : Mr. M.S. Singhvi, Sr. Advocate-cum-AG assisted by Mr. K.S. Lodha Mr. Pankaj Sharma, AAG, Mr. Dhairyaditya Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Judgment / Order

09/02/2023

Arguments heard and concluded.

Judgment reserved.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J

77-92 ms rathore

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