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Smt. Usha Bhati W/O Shri Ratan Lal ... vs State Of Rajasthan
2023 Latest Caselaw 1585 Raj/2

Citation : 2023 Latest Caselaw 1585 Raj/2
Judgement Date : 4 February, 2023

Rajasthan High Court
Smt. Usha Bhati W/O Shri Ratan Lal ... vs State Of Rajasthan on 4 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Criminal Writ Petition No. 445/2022

                                   Smt. Usha Bhati W/o Shri Ratan Lal Bhati
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

Connected With S.B. Criminal Writ Petition No. 446/2022 Ratan Lal Bhati S/o Late Shri Kanhaiya Lal Bhati

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Manoj Kumar Chaudhary For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/02/2023

Issue fresh notice to unserved Respondent No.4.

List these cases after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /2-3

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